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State of Punjab - Section

Section 117 in Punjab Jail Manual, 1996

117.

The Deputy Superintendent shall enter daily in his journal :-
(a)the time the wards were opened;
(b)the members of the staff (if any) who were absent;
(c)the time prisoners began work;
(d)the time work was stopped in the forenoon and when it was recommenced;
(e)the time work was stopped for the day; and
(f)the time the lock-up was completed;
(g)that the gratings and locks of the jail were got tested and found intact.