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[Cites 0, Cited by 0] [Section 228(1)] [Section 228] [Entire Act]

State of Goa - Subsection

Section 228(1)(b) in The Goa Panchayat Raj Act, 1994

(b)uses any place without a licence required by sections 68, 69, 70 and 71 or in contravention of any of the conditions or during the suspension of the licence; or