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Patna High Court - Orders

Vijay Kumar Singh @ Kasab @ Kalakter vs The State Of Bihar on 28 February, 2020

Author: Anjani Kumar Sharan

Bench: Anjani Kumar Sharan

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                               CRIMINAL MISCELLANEOUS No.9167 of 2020
                       Arising Out of PS. Case No.-33 Year-2018 Thana- BARUN District- Aurangabad
                  ======================================================
                  VIJAY KUMAR SINGH @ KASAB @ KALAKTER

                                                                                   ... ... Petitioner/s
                                                        Versus
                  The State of Bihar

                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :       Mr.Arti Kumari
                  For the Opposite Party/s :       Mr.Rana Randhir Singh
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE ANJANI KUMAR SHARAN
                                        ORAL ORDER

2    28-02-2020

Heard learned counsel for the petitioner and learned Additional Public Prosecutor for the State.

Call for a legible photo copy/carbon copy of the case diary of Barun P.S. Case No.33 of 2018 from the court of learned Chief Judicial Magistrate, Aurangabad.

List this case on 27.03.2020.

(Anjani Kumar Sharan, J) Trivedi/-

U