Bombay High Court
Rabeekhan Abdullah vs Air Intelligence Unit And Anr on 21 January, 2019
Author: Prakash D. Naik
Bench: Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 1820 OF 2018
Rabeekhan Abdullah ....Applicant
V/S
Air Intelligence Unit And Anr ....Respondent
Mr Taraq Sayed For Applicant Mr Prashant Jadhav, APP for state CORAM : PRAKASH D. NAIK, J DATE : 21st January, 2019 P.C. :
At the request of learned advocate for the applicant, Stand over to 28/01/2019. High on Board.
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