Jharkhand High Court
Keshav Kumar Sinha vs Finance on 18 April, 2017
Author: Shree Chandrashekhar
Bench: Shree Chandrashekhar
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IN THE HIGH COURT OF JHARKHAND, RANCHI
W.P.(S) No. 2523 of 2016
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Keshav Kumar Sinha ..... Petitioner
--Versus--
The State of Jharkhand & Ors. ..... Respondents
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CORAM : HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR
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For the Petitioner :
For the State : JC to SC-I
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7/ 18.04.2017Registry to obtain report from the process server.
Post the matter on 15.06.2017. Registry to communicate the next date of hearing to the petitioner at his address disclosed in the memo of parties.
(Shree Chandrashekhar, J.) SI/