Himachal Pradesh High Court
Ashwani Kumar Guleria vs . State Of H.P. & Another on 8 August, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Ashwani Kumar Guleria Vs. State of H.P. & another .
CWPOA No. 7661 of 2020 08.08.2022 Present: Mr. C.N. Singh, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate General and Mr. Amit Kumar Dhumal, Deputy Advocate General and Mr. Manoj Bagga, Asstt. AG, for respondent-State.
r to Despite reasonable opportunities having been granted, reply to the petition has still not been filed. Learned Additional Advocate General informs the Court that reply is almost ready and the same will be filed within two weeks.
List after two weeks.
(Ajay Mohan Goel) Judge August 08, 2022 (narender) ::: Downloaded on - 08/08/2022 20:03:09 :::CIS