43. Penalty for erecting structure, etc. in contravention of section 29.
- Any person who erects any structure or pandal in contravention of the provisions of section 29 shall be punishable,on conviction before a Magistrate, with fine which may extend to one hundred rupees or with imprisonment for a term which may extend to one month or with both, and with further fine not exceeding ten rupees for each day during which such contravention continues.
