Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(h) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State (h)In the case of High schools and Standards VI to VIII of Primary Schools, arrangements shall be made for the compulsory medical inspection of boys.
