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National Green Tribunal

Court On Its Own Motion vs State Of Karnataka on 4 August, 2020

Author: Adarsh Kumar Goel

Bench: Adarsh Kumar Goel

Item No. 01                                                    Court No. 1

              BEFORE THE NATIONAL GREEN TRIBUNAL
                  PRINCIPAL BENCH, NEW DELHI

                          (By Video Conferencing)


                              M.A. No. 235/2019
                   (filed on behalf of BBMP for directions)
                                       &
                              I.A. No. 717/2019
              (filed by BWSSB for discharge of the advocate)
                                       IN
                      Original Application No. 125/2017


Court on its own Motion                                        Applicant(s)

                                  Versus
State of Karnataka                                          Respondent(s)


Date of hearing: 04.08.2020


CORAM: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, CHAIRPERSON
       HON'BLE MR. JUSTICE S. P. WANGDI, JUDICIAL MEMBER
       HON'BLE DR. NAGIN NANDA, EXPERT MEMBER



                                 ORDER

M.A. No. 235/2019 filed on 23.11.2019 and I.A. No. 717/2019 filed on 27.11.2019 may be treated as disposed of in view of order dated 18.12.2019.

Adarsh Kumar Goel, CP S. P. Wangdi, JM Dr. Nagin Nanda, EM August 04, 2020 DV 1