National Green Tribunal
Court On Its Own Motion vs State Of Karnataka on 4 August, 2020
Author: Adarsh Kumar Goel
Bench: Adarsh Kumar Goel
Item No. 01 Court No. 1
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
(By Video Conferencing)
M.A. No. 235/2019
(filed on behalf of BBMP for directions)
&
I.A. No. 717/2019
(filed by BWSSB for discharge of the advocate)
IN
Original Application No. 125/2017
Court on its own Motion Applicant(s)
Versus
State of Karnataka Respondent(s)
Date of hearing: 04.08.2020
CORAM: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, CHAIRPERSON
HON'BLE MR. JUSTICE S. P. WANGDI, JUDICIAL MEMBER
HON'BLE DR. NAGIN NANDA, EXPERT MEMBER
ORDER
M.A. No. 235/2019 filed on 23.11.2019 and I.A. No. 717/2019 filed on 27.11.2019 may be treated as disposed of in view of order dated 18.12.2019.
Adarsh Kumar Goel, CP S. P. Wangdi, JM Dr. Nagin Nanda, EM August 04, 2020 DV 1