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[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(5)(e) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(e)increasing period for compliance with investment conditions to one year in accordance with proviso to sub-regulation (9) of regulation 18;