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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(3)(a) in Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981

(a)All rules made under this Act shall be published in the Tamil Nadu Government Gazette and, unless they are expressed to come into force on a particular day, shall come into force on the day on which they are so published.