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Chattisgarh High Court

Nandram Yadav vs State Of Chhattisgarh 15 ... on 28 April, 2020

          HIGH COURT OF CHHATTISGARH, BILASPUR

                           Order Sheet

                   MCRC No. 2262 of 2020

          Nandram Yadav Versus State Of Chhattisgarh




28/04/2020

Shri Yatharth Singh, counsel for the applicant.

Shri DC Verma, GA for the State. Heard.

Admit.

Call for the case diary. Post thereafter.

Sd/-

Judge (Prashant Kumar Mishra) Barve