Section 18(3) in Rajasthan Government Servants' General Provident Fund Rules, 1997
(3)The amount of withdrawal sanctioned under sub-clause (b) of Rule 18 shall not exceed ¾th of the balance on the 'date of application together with the amount of previous withdrawal under sub-clause (a), reduced by the amount of previous withdrawal. The formula to be followed is: ¾th of the balance as on date plus amount of previous withdrawal(s) for the house in question) minus the amount of the previous withdrawal(s).
