Bombay High Court
Vaishali W/O Nilkhant Maval vs Nilkhant S/O Dattatraya Maval on 23 October, 2018
Bench: Ravi K. Deshpande, Vinay Joshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 2163 OF 2018
In
FIRST APPEAL STAMP NO. 20069 OF 2017
Vaishali W/o Nilkhant Maval ....Petitioner
V/S
Nilkhant S/o Dattatraya Maval ....Respondent
A.r. Rishi For Petitioner CORAM : RAVI K. DESHPANDE & VINAY JOSHI, JJ DATE : 23rd October, 2018 P.C. :
Adv.AR.Rishi for Applicant. None for the Respdt. S.O. to after Diwali Vacation,2018.
( FOR REGISTRAR JUDICIAL ) Page 1/1 ::: Uploaded on - 23/10/2018 ::: Downloaded on - 27/10/2018 01:34:28 :::