Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 21 in West Bengal Private Security Agencies (Regulation) Rules, 2007

21. Particulars of person to be intimated in the event of death or accident :

Name ................................Address with PIN code ....................................Police Station ..........................................Mobile/Tel. No. .......................................