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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(a) in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963

(a)"Clinical establishments " means a Medical Laboratory, a physio-establishment, a clinical , or an establishment analogous to any of them, by whatever means called;