Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 44 in The U.P. Air (Prevention and Control of Pollution) Rules, 1983 44. Form of annual statement of accounts of the State Board. - The annual statements of account of the State Board shall be in the Forms prescribed by the Board . from time to time.
