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[Cites 0, Cited by 0] [Section 149A] [Entire Act]

State of Uttarakhand - Subsection

Section 149A(1) in Uttarakhand Co-Operative Societies Act, 2003

(1)A person desirous of securing financial assistance from Uttarakhand State co-operative Bank by hypothecation of movable property owned by him may make a declaration in writing on a duly stamped paper that he thereby hypothecates such property in favour of the Bank.