Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 54 in The Patents (Amendment) Act, 2002 54. Amendment of section 128.- In section 128 of the principal Act,-(a) in sub- section (1), the words'' Subject to the provisions contained in sub- section (2) and to any rules made under this Act,'' shall be omitted;(b)sub- section (2) shall be omitted.
