Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(9) in Andhra Pradesh Universities Act, 1991 (9)to establish, maintain and manage or to affiliate Honours Colleges, Autonomous Colleges or Post-Graduate Centres in any part of the University area outside the University Campus;
