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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(d) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(d)provisions made or to be made for proper and adequate access to the proposed market site from a public road or street;