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Supreme Court - Daily Orders

Commissioner Of Income Tax-Iii, Pune vs Sinhgad Technical Education Society on 16 October, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.17                                COURT NO.14                   SECTION IIIA

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)                 for     Special   Leave   to   Appeal   (C)......CC    No(s).
     18715/2015

     (Arising out of impugned final judgment and order dated 25/03/2015
     in ITA No. 941/2013 passed by the High Court Of Bombay)

     COMMISSIONER OF INCOME TAX-III, PUNE                                    Petitioner(s)

                                                       VERSUS

     SINHGAD TECHNICAL EDUCATION SOCIETY                                     Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)


     Date : 16/10/2015 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                    Mr. Mukul Rohatgi, AG
                                          Ms. Anita Saini, Adv.
                                          Ms. Pragya Baghel, Adv.
                                          Mrs. Anil Katiyar,Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

To be heard along with SLP(C) No. 25257/2015.

(Ashwani Thakur) (Renu Diwan) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2015.10.17 13:46:20 IST Reason: