Supreme Court - Daily Orders
Commissioner Of Income Tax-Iii, Pune vs Sinhgad Technical Education Society on 16 October, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.17 COURT NO.14 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
18715/2015
(Arising out of impugned final judgment and order dated 25/03/2015
in ITA No. 941/2013 passed by the High Court Of Bombay)
COMMISSIONER OF INCOME TAX-III, PUNE Petitioner(s)
VERSUS
SINHGAD TECHNICAL EDUCATION SOCIETY Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 16/10/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Mukul Rohatgi, AG
Ms. Anita Saini, Adv.
Ms. Pragya Baghel, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
To be heard along with SLP(C) No. 25257/2015.
(Ashwani Thakur) (Renu Diwan) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2015.10.17 13:46:20 IST Reason: