Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Union of India - Subsection Section 31(1) in The National Bank For Agriculture And Rural Development (Amendment) Act ,2000 (1)The National Bank for Agriculture and Rural Development (Amendment) Ordinance, 2000 (Ord. 4 of 2000 ) is hereby repealed.
