Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 547(2)] [Section 547] [Entire Act]

State of Odisha - Subsection

Section 547(2)(j) in Orissa Municipal Rules, 1953

(j)be of type plan and design adapted by the Council.