Section 46(1)(g) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

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State of Chattisgarh - Subsection

Section 46(1)(g) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

(g)

(i)the manner to hear and decide appeals from the decision of the Registrar under clause (b) of sub-section (2) of Section 23;

(ii)the Code of ethics for regulating the professional conduct under clause (c) of sub-section (2) of Section 23;