Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(g) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.) (g)"energy" means electrical energy when generated, transmitted, supplied or used for any purpose except the transmission of a message;
