Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 29 in The Prevention of Money-Laundering Act, 2002 29. Term of office. - [Omitted by the Prevention of Money-Laundering (Amendment) Act, 2005 (20 of 2005), section 4 (w.e.f. 1-7-2005).
