Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 9 in Chhattisgarh State Electricity Regulatory Commission (Compliance Audit) Regulations, 2011 9. Power to Amend. - The Commission may at any time, amend any provisions of these regulations.
