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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Rajasthan - Subsection

Section 57(1) in Rajasthan State Legal Services Authority Regulations, 1999

(1)The secretary of the High Court Legal Awareness Committee or the District Legal Awareness Committee or the Chairman of the Taluk Legal Awareness Committee, as the case may be shall convene and organise Legal Literacy Camp at least once in a month.