Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 10A in U.P. Industrial Disputes Act, 1947 10A. [ Any matter relating to the closure of the undertaking of an industrial establishment.] [Inserted by U.P. Act No. 26 of 1983.]
