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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Rajasthan - Subsection

Section 70(2)(b) in The Rajasthan Municipalities (Election) Rules, 1994

(b)if satisfied that the results of a fresh poll at that polling station or place will not in any way affect the result the State Election Commission shall issue such directions to the returning officer as it may deem proper for resumption and completion of the counting and for the further conduct and completion of the election in relation to which the votes have been counted.