Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Navy (Pension) Regulations, 1964 4. Implied condition of granting of pension, etc. - Future good conduct shall be an implied conditions of every grant of pension or any other allowance under these regulations and its continuance.
