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State Of Punjab vs Swarn Singh And Ors. Etc. Etc. on 19 September, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.36                             COURT NO.10                SECTION IVB

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)27586 of 2016
                                       (CC Nos.17180-17193/2016)

     (Arising out of impugned final judgment and order dated 26/08/2015
     in RFA No. 2613/1999 26/08/2015 in RFA No.2614/1999 26/08/2015 in
     RFA No. 2615/1999 26/08/2015 in RFA No. 2616/1999 26/08/2015 in RFA
     No. 2617/1999 26/08/2015 in RFA No. 2618/1999 26/08/2015 in RFA No.
     2619/1999 26/08/2015 in RFA No. 2620/1999 26/08/2015 in RFA No.
     2621/1999 26/08/2015 in RFA No. 2622/1999 26/08/2015 in RFA No.
     2623/1999 26/08/2015 in RFA No. 2624/1999 26/08/2015 in RFA No.
     2625/1999 26/08/2015 in RFA No. 2626/1999 passed by the High Court
     of Punjab & Haryana at Chandigarh)

     STATE OF PUNJAB AND ORS.                                          Petitioner(s)

                                                   VERSUS

     SWARN SINGH AND ORS. ETC. ETC.                                    Respondent(s)

     (With appln. (s) for c/delay in filing SLP and office report)

     Date : 19/09/2016 These petitions were called on for hearing today.

     CORAM :              HON'BLE MR. JUSTICE KURIAN JOSEPH
                          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)               Mr.   Sanchar Anand, AAG
                                     Mr.   Apoorv Singhal, Adv.
                                     Mr.   Anant k.Vatsya, Adv.
                                     Mr.   Devendra Singh,Adv.


     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C) Nos. 17574-17580 of 2015.

(Rashmi Dhyani) (Renu Diwan) SR. P.A. ASSISTANT REGISTRAR Reason: