Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 42 in Chhattisgarh E-Court Fees Rules, 2015

42. Venue of Arbitration.

- The venue of arbitration shall be at Raipur.Chapter-XI Public Grievance Redressal System