Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] Union of India - Subsection Section 59(2) in Central Council of Homoeopathy (General) Regulations, 2018 (2)All service rules and Conduct rules or any other rules as applicable to Central Government employees shall also be applicable to the staff of the Central Council.
