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State of Bihar - Section

Section 13 in The Bihar Co-operative Service Rules, 1975

13. Candidates must pay the following fees:

(a)To the Bihar Public Service Commission. A consolidated Examination Fee of Rs. 55/- (Rs. 13 and paise 75 only in case of candidates belonging to the Scheduled Castes and the Scheduled Tribes) When they first submit these applications provided that the Commission may at its discretion remit the prescribed fee in case of bonafide displaced persons from Pakistan who are not in a position to pay the prescribed fees.
Notes. - The examination fee shall be payable by means of a Treasury Challan to be obtained only from any Treasury in Bihar or crossed Indian Postal Order, payable to the Secretary, Bihar Public Service Commission. The fee paid by means of Treasury Challan should be credited to the head " 051- Public Service Commission-Examination Fees (Receipts)". The fee must not be sent by cheques on Banks or in cash.