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State of Bihar - Section

Section 78A in The Bihar and Orissa Local Self-Government Act, 1885

78A. [ Power to turn, divert, discontinue or close road. [Inserted by Bengal Act 5 of 1908.]

- The District Board may [* * *] turn, divert, discontinue or permanently close any road which is under the control and administration of, or is vested in, District Board.]