Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 766] [Entire Act] Bengal Presidency - Subsection Section 766(ix) in Police Regulations, Bengal , 1943 (ix)When a permanent vacancy is to be filled by the appointment of an outsider the head of the office shall advertise it as widely as possible,
