Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(t) in The Tea (Distribution and Export) Control Order, 2005 (t)"permanent business licence" means a business licence which has been converted into a permanent business licence, as per sub-paragraph (3) of paragraph 8 of this Order;
