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Union of India - Section

Section 164 in The Drugs and Cosmetics Rules, 1945

164. Method of test or analysis to be employed in relation to Ayurvedic (including Siddha) or Unani drugs.

- The method of test or analysis to be employed in relation to an Ayurvedic (including Siddha) or Unani drugs shall be such as may be specified in the Ayurvedic (including Siddha) or Unani Pharmacopoeia, or if no such pharmacopoeias are available or if no tests are specified in such pharmacopoeias, such tests as the Government Analyst may employ, such tests being scientifically established to determine whether the drug contains the ingredients as stated on the label.