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Supreme Court - Daily Orders

Monarch Erectors Pvt.Ltd. Through Its ... vs Bhiwani Nizampur City Municipal.Corp. on 10 February, 2021

Bench: N.V. Ramana, Surya Kant, Aniruddha Bose

     ITEM NO.105                    Court 2 (Video Conferencing)             SECTION IX

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                        Civil Appeal    No.5677/2012

     MONARCH ERECTORS PVT.LTD. THROUGH ITS DIRECTOR                      Appellant(s)
     SHRI JAIRAJ KALYANI

                                                     VERSUS

     BHIWANI NIZAMPUR CITY MUNICIPAL.CORP.                               Respondent(s)

     (IA No.54310/2017­PERMISSION TO FILE ADDITIONAL DOCUMENTS and IA
     No.54311/2017­EXEMPTION FROM FILING O.T.)

     Date : 10­02­2021 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE MR. JUSTICE SURYA KANT
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE

     For Appellant(s)
                                       Mr. Gagan Sanghi, Adv.
                                       Mr. Rameshwar Prasad Goyal, AOR
     For Respondent(s)
                                       Ms.   Qurratulain, Adv.
                                       Mr.   Brij Kishor Sah, Adv.
                                       Mr.   Aditya S. Jadhav, Adv.
                                       Mr.   Nicholas Choudhury, Adv.
                                       Mr.   Shivaji M. Jadhav, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Court is convened through Video Conferencing. Taking into consideration the voluminous records involved in the matter, as stated by the learned counsel appearing for the parties, the Registry is directed to list this matter after Court started physical hearing.

Signature Not Verified Digitally signed by

(VISHAL ANAND) Vishal Anand Date: 2021.02.10 16:37:55 IST (RAJ RANI NEGI) ASTT. REGISTRAR­cum­PS Reason:

DY. REGISTRAR