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[Section 9]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 9(4) in The M.P. Van Upaj (Vyapar Viniyaman) Kastha Niyam, 1973
| Annual expected sale | Annual registration fee |
| (1) | (2) |
| Rs. | |
| (a) upto 10 cmt. | 5/- |
| (b) above 10 and up to 50 cmt. | 10/- |
| (c) above 50 and up to 100 cemt. | 50/- |
| (d) above 100 cmt. | 100/- |