Mr. Prem Kumar Mankad vs M/S Iris Computers Ltd. on 10 December, 2018

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Karnataka High Court

Mr. Prem Kumar Mankad vs M/S Iris Computers Ltd. on 10 December, 2018

Bench: P.S.Dinesh Kumar

                                  CRL.P.NO.6067/2013

                         1


  IN THE HIGH COURT OF KARNATAKA AT BENGALURU

    DATED THIS THE 10TH DAY OF DECEMBER 2018

                      BEFORE

     THE HON'BLE Mr. JUSTICE P.S.DINESH KUMAR

        CRIMINAL PETITION NO.6067/2013


BETWEEN:


1. MR. PREM KUMAR MANKAD
S/O LATE MOHAN LAL MANKAD
AGED ABOUT 69 YEARS
CHAIRMAN
M/S. TEXEL INFOTECH PVT. LTD.
SHOP NO.10-3-167/A
1ST FLOOR, BLOCK A ,
ST. JOHNS ROAD
SECUNDRABAD 500025
(AS SHOWN IN THE PCR / CC)
R/A 12/46, PUNJABI BAGH WEST
NEW DELHI 110026


2. MR. ANIL KHOSLA
S/O LATE H.R. KHOSLA
AGED ABOUT 62 YEARS
DIRECTOR
M/S. TEXEL INFOTECH PVT. LTD.
SHOP NO.10-3-167/A
1ST FLOOR, BLOCK A ,
ST. JOHNS ROAD
SECUNDRABAD 500025
(AS SHOWN IN THE PCR / CC)
R/A #S-479,
                                       CRL.P.NO.6067/2013

                         2


GREATER KAILASH-I
NEW DELHI 110048
                                 ... PETITIONERS

(BY SHRI. HARISH H V., ADVOCATE)


AND:

1. M/S IRIS COMPUTERS LIMITED,
REP. BY ITS ACCOUNT EXECUTIVE
MR. BRAHMANANDA REDDY
NO.108, PRESTIGE CENTER POINT
CUNNINGHAM ROAD
BANGALORE 560052

2. M/S. TEXEL INFOTECH PVT. LTD.
REPRESENTED BY ITS MANAGING DIRECTOR
MR. RAVINDER BURJU
SHOP NO.10-3-167/A
1ST FLOOR, BLOCK A,
ST. JOHNS ROAD,
SECUNDRABAD 5600025
(AS SHOWN IN THE PCR/CC)
PLOT NO.59, SANJEEV COLONY
E. MAREDPALLY
SECUNDRABAD 500025

3. MR. RAVINDER BURJU
MANAGING DIRECTOR
M/S. TEXEL INFOTECH PVT. LTD.
SHOP NO.10-3-167/A
1ST FLOOR, BLOCK A,
ST. JOHNS ROAD
SECUNDRABAD 500025
(AS SHOWN IN THE PCR/CC)
FLAT NO.402, GOLDEN TOWERS
STREET NO.8, HABISGUDA
HYDERABAD 500007
                                         CRL.P.NO.6067/2013

                            3



4. MR. BALAJI SINGH
DIRECTOR
M/S. TEXEL INFOTECH PVT. LTD.
SHOP NO.10-3-167/A
1ST FLOOR, BLOCK A,
ST. JOHNS ROAD
SECUNDRABAD 500025
(AS WHOWN IN THE PCR/CC)
8-141, SRI VENKATESHWARANAGAR
MALKAJGIRI, HYDERABAD 500047

                                ... RESPONDENTS

     THIS CRIMINAL PETITION IS FILED U/S.482 CR.P.C
WITH A PRAYER TO QUASH THE PROCEEDINGS IN
C.C.NO.32894/11 ON THE FILE OF THE XV ADDL.C.M.M.,
BANGALORE, AS FOR AS THE PETTITIONERS/ACCUSED 2
AND 5 TO STALL THE ABUSE OF PROCESS OF COURT.

      This Criminal Petition coming on for Admission, this
day, the Court made the following:-


                        ORDER

Shri Harish, H.V., learned advocate for the petitioners has filed a Memo of even date stating that in view of the disposal of the case in C.C.No.32894/2011, pending on the file of the XV Addl. Chief Metropolitan Magistrate, Bengaluru City, Bengaluru, this petition has CRL.P.NO.6067/2013 4 become infructuous and accordingly prayed for its dismissal.

2. Memo is placed on record. The petition is accordingly dismissed as having become infructuous.

3. In view of dismissal of the petition, I.A.No.1/2013 does not survive for consideration and it is also dismissed.

No costs.

Sd/-

JUDGE Psg*

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