Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 470 in Bihar Education Code, 1961 470. Place of examination. - Power to conduct the examination is now vested in the School Examination Board, vide Resolution No. 1096, dated 5.4.1963.
