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[Cites 0, Cited by 0] [Section 60] [Entire Act]

Greater Bengaluru City Corporation -

Section 60(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)If the Mayor is continuously absent from the city for more than eightdays, or is incapacitated for more than eight days his functions shall devolve onthe Deputy Mayor until the mayor returns to the city or recovers from hisincapacity, as the case may be.