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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(6) in The Orissa Animal Contagious Diseases Rules, 1957

(6)If an animal dies while in the isolation pound, it shall be the duty of the keeper of the pound to have the carcass of the said animal, after slashing the hide, either burnt or buried six feet below the surface of the ground away from water courses with a layer of unslaked lime not less than one foot deep, both beneath and afterwards water thrown over it at Government expense.