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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(h) in The West Bengal Factories Rules, 1958

(h)[ "Inspector" means an officer appointed under sub-section (I) of Section 8 of the Act and includes the Joint Chief Inspector of Factories, Deputy Chief Inspector of Factories and Junior Inspector of Factories.] [Clause (h) inserted by West Bengal Factories Amendment Rules, 1991]