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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(1) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963

(1)Every maintenance-holder entitled to a portion of the compensation under section 40 shall also be entitled to the grant of a ryotwari patta in respect of a portion of the lands referred to in section 9.