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[Cites 0, Cited by 0] [Section 617B(1)] [Section 617B] [Entire Act]

State of Telangana - Subsection

Section 617B(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)incurred by any association, or body of persons, or by any individual (other than the candidate or his election agent), aimed at promoting or procuring the election of the candidate concered; and