Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Maharashtra - Subsection

Section 40(1) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(1)The Advocate on the panel shall be provided with necessary funds by the Member-Secretary of the Committee for obtaining the documents, copies of documents, information or for summoning witnesses and party and other expenses necessary for prosecution or defending the claim before a Court on behalf of the applicant.